Section 39(1) in U.P. Zila Panchayats (Conduct of Proceedings) Rules, 1962
(1)The District Magistrate of the district may attend any meeting of the [Zila Panchayat] [Substituted by U.P. Act No. 9 of 1994.] or any Committee thereof and dress it on any subject with which the [Zila Panchayat] [Substituted by U.P. Act No. 9 of 1994.] or the Committee, as the case may be, is concerned.
