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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Madhya Pradesh - Subsection

Section 50(3) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(3)The copies of this Act, bye-laws, regulations, minutes book of the general body, voters list and such account and records of transactions that relate to a member shall be made available to any member during office hours of the co-operative.