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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(4) in Khadi And Village Industries Commission Employees (Conduct) Regulations, 2003

(4)Every employee shall report to the Commission if any member of his family has promoted or is office-bearer of any institutions coming under the purview of the Commission or Khadi and Village Industries Board.