Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] Union of India - Subsection Section 45(2) in The Indian Post Office Act, 1898 (2)[ The Central Government may also make rules prescribing the maximum limit of amount up to which postal orders may be issued from time to time.] [ Inserted by Act 34 of 1970, Section 2.]
