Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 14 in Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Rules, 1965 14. Authority to fix land revenue under section 12(1). - The land revenue payable under sub-section (1) of section 12 shall be fixed by the Tahsildar.
