Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55A(3)] [Section 55A] [Entire Act] State of Uttar Pradesh - Subsection Section 55A(3)(iv) in The U.P. Factories Rules, 1950 (iv)Date when the lifting machine, chain, rope, or multiple sling or lifting tackle was first brought into use in the factory.