Section 1 in The International Finance Corporation (Status, Immunities and Privileges) Act, 1958
1. Short title and extent.
(1)This Act may be called the International Finance Corporation (Status, Immunities and Privileges) Act, 1958.(2)It [extends] [Extended to the Union territory of Pondicherry by Act 26 of 1968, Section 3 and Schedule.]to the whole of India.
