Section 2(1)(j) in The Information Technology (Information Security Practices and Procedures for Protected System) Rules, 2018

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(j)"Organisation" means-

(i)Ministries or Departments of the Government of India, State Governments and Union territories;

(ii)any agency of the Central Government, State Governments and Union territories;

(iii)any other entity having a `Protected System'.

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