Rajasthan High Court - Jodhpur
State Of Rajasthan vs Rekha Kumari on 20 May, 2022
Bench: Manindra Mohan Shrivastava, Madan Gopal Vyas
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Spl. Appl. Writ No. 284/2022
State Of Rajasthan
----Appellant
Versus
Rekha Kumari
----Respondent
Connected With
D.B. Spl. Appl. Writ No. 271/2022
State Of Rajasthan Through The Secretary
----Appellant
Versus
Anju Bala
----Respondent
D.B. Spl. Appl. Writ No. 285/2022
State Of Rajasthan
----Appellant
Versus
Sunita Devi
----Respondent
D.B. Spl. Appl. Writ No. 286/2022
State Of Rajasthan
----Appellant
Versus
Munesh Kumari
----Respondent
D.B. Spl. Appl. Writ No. 287/2022
State Of Rajasthan, Through The Secretary
----Appellant
Versus
Pinku
----Respondent
D.B. Spl. Appl. Writ No. 288/2022
State Of Rajasthan
----Appellant
Versus
Savita
----Respondent
D.B. Spl. Appl. Writ No. 289/2022
State Of Rajasthan
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(2 of 4) [SAW-284/2022]
----Appellant
Versus
Murti Devi
----Respondent
D.B. Spl. Appl. Writ No. 290/2022
State Of Rajasthan, Through The Secretary
----Appellant
Versus
Reshma
----Respondent
D.B. Spl. Appl. Writ No. 291/2022
State Of Rajasthan
----Appellant
Versus
Sarita Devi
----Respondent
D.B. Spl. Appl. Writ No. 292/2022
State Of Rajasthan
----Appellant
Versus
Manisha Kumari
----Respondent
D.B. Spl. Appl. Writ No. 293/2022
State Of Rajasthan
----Appellant
Versus
Nirmala Kumari
----Respondent
D.B. Spl. Appl. Writ No. 294/2022
State Of Rajasthan
----Appellant
Versus
Sunita
----Respondent
D.B. Spl. Appl. Writ No. 295/2022
State Of Rajasthan
----Appellant
Versus
Manju Rani
----Respondent
D.B. Spl. Appl. Writ No. 296/2022
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(3 of 4) [SAW-284/2022]
State Of Rajasthan, Through The Secretary
----Appellant
Versus
Vimla Meghwal
----Respondent
D.B. Spl. Appl. Writ No. 297/2022
State Of Rajasthan, Through The Secretary
----Appellant
Versus
Rakesh Kumari
----Respondent
D.B. Spl. Appl. Writ No. 298/2022
State Of Rajasthan
----Appellant
Versus
Neetu
----Respondent
D.B. Spl. Appl. Writ No. 299/2022
State Of Rajasthan, Through The Secretary
----Appellant
Versus
Sunita
----Respondent
D.B. Spl. Appl. Writ No. 300/2022
State Of Rajasthan
----Appellant
Versus
Rampyari
----Respondent
D.B. Spl. Appl. Writ No. 301/2022
State Of Rajasthan
----Appellant
Versus
Sunita
----Respondent
D.B. Spl. Appl. Writ No. 303/2022
State Of Rajasthan
----Appellant
Versus
Nirmala Devi
----Respondent
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(4 of 4) [SAW-284/2022]
D.B. Spl. Appl. Writ No. 304/2022
State Of Rajasthan
----Appellant
Versus
Ankori
----Respondent
For Appellant(s) : Mr. Karan Singh Rajpurohit, AAG
assisted by Mr. Rajat Arora, AAAG
Mr. Shreyash Mehta
For Respondent(s) : Mr. Rohit Kaswan
Mr. Vikas Bijarnia
HON'BLE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA
HON'BLE MR. JUSTICE MADAN GOPAL VYAS
Order 20/05/2022 List these matters on 27.06.2022 alongwith D.B. Spl. Appl.
Writ No.429/2022.
Interim order to continue till next date of hearing.
It is made clear that any joining in the meanwhile will not affect the merits of the case.
(MADAN GOPAL VYAS),J (MANINDRA MOHAN SHRIVASTAVA),ACJ 94-114-Hanuman/-
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