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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(i) in Rajasthan Micro and Small Enterprises Facilitation Council Rules, 2018

(i)"Act" means the Micro, Small and Medium Enterprises Development Act, 2006 (Central Act No. 27 of2006);