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[Cites 0, Cited by 0] [Section 24(5)] [Section 24] [Entire Act]

State of Gujarat - Subsection

Section 24(5)(a) in The Gujarat Agricultural Lands Ceiling Act, 1960

(a)if the total amount of encumbrances on the land is less than the compensation payable in respect of the land, the amount of encumbrances shall be paid to the holders thereof in full.