Patna High Court
Kusheshwar Prasad Yadav & Ors vs The State Of Bihar & Ors on 19 January, 2018
Author: Anil Kumar Upadhyay
Bench: Anil Kumar Upadhyay
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.19330 of 2017
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1. Kusheshwar Prasad Yadav, Son of Shri Ram Badan Yadav, Resident of Village-
Bakhandda, O.P.- (Chhaurahi) Khodawandpur, District- Begusarai. At present
posted and working as Graduate Trained Teacher in Govt. Upgraded Middle
School Sawant Hindi, Block- Chhaurahi, District- Begusarai.
2. Ram Chandra Ram, Son of Late Chhaitu Ram, Resident of Village- Bakari,
Police Station- O.P. Chhaurahi, District- Begusarai. At present posted and
working as Graduate Trained Teacher (Arts) in Govt. Upgraded Middle Schoo l
Purpathar Balak, Block- Chhaurahi, District- Begusarai.
3. Ashok Kumar Sah, Son of Shri Mahabir Sah, Resident of Village + Police
Station- Cheriya Bariarpur, District- Begusarai. At present posted and working
as Graduate Trained Teacher (Arts) in Govt. Upgraded Middle School Milki,
Anchal- Chhaurahi, District- Begusarai.
4. Rambabu Jha, Son of Naresh Jha, Resident of Village- Shasan, Police Station-
Hasanpur, District- Samastipur. At present posted and working as Graduate
Trained Teacher (Arts) in Govt. Upgraded Middle School Khaira, Anchal-
Cheriya Bariarpur, District- Begusarai.
5. Surendra Kumar, Son of Sukhdeo Choudhary, Resident of Village- Manjhaul
Chatti Road Manjhaul Bazar, Police Station- Cheriya Bariarpur, District-
Begusarai. At present posted and working as Graduate Trained Teacher in Govt.
Urdu Upgraded Middle School Pawara, Anchal- Cheriya Bariarpur, , District-
Begusarai.
6. Dileep Kumar, Son of Sri Ananed Prasad Mahto, Resident of Village- Ankhu,
Post Office- Bela Simri, Police Station- Bakhari, District- Begusarai. At present
posted and working as Graduate Trained Teacher in Govt. Upgraded Middle
School Shauchhe, Anchal- Bakhari, District- Begusarai.
7. Baleshwar Ram, Son of Jhingur Ram, Resident of Village- Bujurgabad, Police
Station- Garhpura, District- Begusarai. At present posted and working as
Graduate Trained Teacher (Science) in Govt. Upgraded Middle School Madhua,
Anchal- Bakhari, District- Begusarai.
8. Manoj Kumar Singh, Son of Upendra Narayan Singh, Resident of Village-
Mohanpur, Police Station- Bakhari, District- Begusarai. At present posted and
working as Graduate Trained Teacher (Science) in Govt. Upgraded Middle
School Durgasthan, Anchal- Bakhari, District- Begusarai.
9. Kailash Pandit, Son of Bhola Pandit, Resident of Village- Sikandrapur, Post
Office- Rajaura, Police Station- Muffasil, District- Begusarai. At present posted
and working as Graduate Trained Teacher in Govt. Upgraded Middle Schoo l
Pateliya Dera, Anchal- Cheriya Bariyarpur, District- Begusarai.
10. Krishana Kumar, Son of Late Dev Narayan Yadav, Resident of Village-
Rajaura, Police Station- Muffasil Begusarai, District- Begusarai. At present
posted and working as Graduate Trained Teacher in Govt. Upgraded Middle
School Khamhar, District- Begusarai.
11. Tuntun Rajak, Son of Sri Harischandra Rajak, Resident of Village- Fatehpur
(Ward No.10), Police Station- Muffasil Begusarai, District- Begusarai. At
present posted and working as Graduate Trained Teacher (Arts) in Govt.
Upgraded Middle School Badha, Anchal- Begusarai, District- Begusarai.
12. Kishore Kumar, Son of Late Babulal Poddar, Resident of Mohalla- Archana
Vihar, Badha, Road No. 04, Post Office- Suhudnagar, Police Station- Muffasil
Begusarai, District- Begusarai. At present posted and working as Graduate
Patna High Court CWJC No.19330 of 2017 dt.19-01-2018
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Trained Teacher in Govt. Upgraded Middle School Suja, Anchal- Begusarai,
District- Begusarai.
13. Sanjay Sahni, Son of Sri Sukhdeo Sahani, Resident of Village- Narayan Pipar
(Pansalla), Police Station- Chhaurahi O.P., District- Begusarai. At present
posted and working as Graduate Trained Teacher (Arts) in Govt. Upgraded
Middle School Gachhitol Cheriya Bariarpur, Anchal- Cheriya Bariarpur,
District- Begusarai.
.... .... Petitioner/s
Versus
1. The State of Bihar
2. The Principal Secretary, Education Department, Government of Bihar, Patna.
3. The Director, Primary Education, Education Department, Government of Bihar,
Patna.
4. The Joint Secretary, Education Department, Government of Bihar, Patna.
5. The District Magistrate, Begusarai.
6. The Regional Deputy Director of Education, Munger.
7. The District Education Officer, Begusarai.
8. The District Programme Officer (Establishment), Begusarai.
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Umesh Kumar Mishra
For the Respondent/s : Smt. Binita Singh, SC-28
Mr. Amritesh, AC to SC-28
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CORAM: HONOURABLE MR. JUSTICE ANIL KUMAR UPADHYAY
ORAL JUDGMENT
Date: 19-01-2018 Heard learned counsel for the petitioners and the State.
Mr. Umesh Kumar Mishra, learned counsel appearing on behalf of the petitioners submits that the petitioners have approached the Director, Primary Education, Education Department, Bihar, Patna vide representation dated 06.12.2017 (Annexure-9) for similar benefit referring to the instance of other case in the light of Litigation Policy, 2011 professed by the State.
In view of the above, the writ application is disposed Patna High Court CWJC No.19330 of 2017 dt.19-01-2018 3/3 of with a direction to the Director, Primary Education to examine the case of the petitioners and if the case of the petitioners is similar to the case where the benefit was extended to others, the respondents are required to extend the similar benefit in view of the Bihar State Litigation Policy, 2011 to the petitioners.
In case, no decision was taken as yet, the respondent Director, Primary Education must take a final decision within a period of 60 days from the date of receipt/production of a copy of this order.
It is made clear that this Court has not expressed any opinion on the claim of the petitioners and it is the Director, Primary Education, who examine the record.
With the aforesaid, the writ application stands disposed of.
(Anil Kumar Upadhyay, J) Uday/-
AFR/NAFR NAFR CAV DATE NA Uploading Date 23.01.2018 Transmission 23.01.2018 Date