Rajasthan High Court - Jodhpur
Ambuja Cements Ltd vs Jagdish Sharma & Anr on 24 March, 2017
Bench: Govind Mathur, Vinit Kumar Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
D.B. Writ Review No. 63 / 2016
Ambuja Cements Ltd. Unit Rabriyawas, Post D.L.F. Rabriyawas,
Tehsil Jaitaran, District Pali Rajasthan through its Senior Manager
Legal Amitabh Rajat S/o S. N. Mishra, aged 44 years, currently
working at Ambuja Cements Limited at 228, Udyog Vihar, Phase I,
Gurgaon, Haryana.
----Petitioner
Versus
1. Jagdish Sharma S/o Shri Harish Chandra Sharma, through
Law Minister/ Guardian, Pali Zila Cement Karamchari Sangh, Pali
by Shri Ram Nath Singh C.S. 176, shivaji Nagar, Pali Marwar,
Rajasthan.
2. Presiding Officer, Industrial Tribunal-Cum-Labour Court,
Jodhpur (Rajasthan).
----Respondents
_____________________________________________________
For Petitioner(s) : Mr. Mahesh Bora
For Respondent(s) : ---
_____________________________________________________
HON'BLE MR. JUSTICE GOVIND MATHUR
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR Order 24/03/2017 An application is preferred to have permission to withdraw the review petition. The application is allowed.
Review Petition is dismissed as withdrawn. (VINIT KUMAR MATHUR)J. (GOVIND MATHUR)J. Anil Kumar choudhary