Calcutta High Court
Titagarh Rail Systems Limited vs Texmaco Rail And Engineering Limited on 1 April, 2024
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
OC-55
Wt56
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
(COMMERCIAL DIVISION)
AP-COM/275/2024
[Old case no. AP/683/2022
AP/684/2022]
TITAGARH RAIL SYSTEMS LIMITED
VS
TEXMACO RAIL AND ENGINEERING LIMITED
AP-COM/276/2024
M/S. TEXMACO RAIL AND ENGINEERING LTD
VS
TITAGARH RAIL SYSTEMS LIMITED
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 1st April, 2024.
Appearance:
Mr. Sayantan Bose, Adv.
Ms. Iran Hassan, Adv.
Mr. Sanket Sarawgi, Adv.
Mr. Sounak Mukhopadhyay, Adv. ...for Titagarh Rail systems ltd.
Mr. Suddhasatva Banerjee, Adv.
Mr. Shubradip Roy, Adv.
...for Texmaco Rail and Engineering ltd.
The Court: It is submitted on behalf of the parties that both these matters are ready for hearing and affidavits have been completed.
In such circumstances, let these matters appear on 17 April, 2024.
(RAVI KRISHAN KAPUR, J.) s.pal