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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Mizoram - Subsection

Section 25(1) in The Mizoram Civil Courts Act, 2005

(1)Subject to the other provisions of the Act and the rules and any other law for the time being. in force all Civil Courts in a district including the staff thereof shall subject to the control of the High Court be subordinate to the Court of District Judge.