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[Cites 0, Cited by 0] [Section 164(4)] [Section 164] [Entire Act]

Union of India - Subsection

Section 164(4)(a) in The Coal Mines Regulations, 2011

(a)two or more auxiliary fans shall not be installed in the same ventilating district or split, except with the permission in writing of the Regional Inspector and subject to such conditions as he may specify therein;