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[Cites 0, Cited by 0] [Section 24B(2)] [Section 24B] [Entire Act]

State of Tamilnadu - Subsection

Section 24B(2)(b) in Tamil Nadu District Municipalities Act, 1920

(b)[xxx] [Clause (b) was omitted by (Tamil Nadu Act 3 of 1997) w.e.f 14th November 1996.]