Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(e) in Commercial Tax Officer, Class II (pre-service training and post-training examination) Rules, 2016 (e)"post-training examination" means examination held by the training Institute that has imparted pre service training to the direct recruits.
