Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(2)(h) in Andhra Pradesh Advocates' Clerks' Welfare Fund Act, 1992

(h)do such other acts as are, or may be, required to be done under this Act and the rules made thereunder.