Supreme Court - Daily Orders
Jatinderveer Arora vs State Of Punjab on 26 October, 2020
Author: Hrishikesh Roy
Bench: Hrishikesh Roy
ITEM NO.3 Court 12 (Video Conferencing) SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Criminal) No(s).452/2019
JATINDERVEER ARORA & ORS. Petitioner(s)
VERSUS
STATE OF PUNJAB Respondent(s)
(FOR ADMISSION and I.R. and IA No.132200/2019-EX-PARTE STAY and IA
No.132203/2019-EXEMPTION FROM FILING O.T.)
WITH
T.P.(Crl.) No.459/2019 (XVI-A)
(FOR ADMISSION and IA No.133842/2019-EX-PARTE STAY and IA
No.133843/2019-EXEMPTION FROM FILING O.T.)
T.P.(Crl.) No.458/2019 (XVI-A)
(FOR ADMISSION and IA No.133837/2019-EX-PARTE STAY and IA
No.133838/2019-EXEMPTION FROM FILING O.T.)
T.P.(Crl.) No.461/2019 (XVI-A)
(FOR ADMISSION and IA No.133855/2019-EX-PARTE STAY and IA
No.133856/2019-EXEMPTION FROM FILING O.T.)
T.P.(Crl.) No.460/2019 (XVI-A)
(FOR ADMISSION and IA No.133845/2019-EX-PARTE STAY and IA
No.133846/2019-EXEMPTION FROM FILING O.T.)
T.P.(Crl.) No.462/2019 (XVI-A)
(FOR ADMISSION and IA No.133851/2019-EX-PARTE STAY and IA
No.133852/2019-EXEMPTION FROM FILING O.T.)
Date : 26-10-2020 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s)
Mr. Ranjit Kumar, Sr. Adv.
Mr. B. Shravanth Shanker, AOR
For Respondent(s)
Mr. Harin P. Raval, Sr. Adv.
Mrs. Jaspreet Gogia, AOR
Mr. Karanvir Gogia, Adv.
Signature Not Verified
UPON hearing the counsel the Court made the following
Digitally signed by
ARJUN BISHT
Date: 2020.10.26
O R D E R
17:14:01 IST Reason:
Mr. Ranjit Kumar, learned senior counsel appearing for the 1 petitioners prays for and is granted three days time to file affidavit. Liberty is also granted to the State of Punjab to file additional affidavit within three days. List the cases in the next week.
(ARJUN BISHT) (BEENA JOLLY)
COURT MASTER (SH) COURT MASTER (NSH)
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