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State of Rajasthan - Section

Section 5 in The Reserved Forest Rules, 1957

5. [ Bunding and Terracing. - If the land cleared has a slope of more than 1 to 100 shall not be brought under cultivation unleSs it is enclosed by a bund at the lower end of the slope, but has slope of one in thirty suitable terracing must be done and no terrace shall have the slope of more than 1 in 100.] [Substituted by Notification No. F.34 (44) Revenue A/53, dated 17.9.1958 (Published in Rajasthan Gazette, Part 4-C, dated 2.10.1958).]