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[Cites 0, Cited by 0] [Section 343] [Entire Act]

State of Maharashtra - Subsection

Section 343(a) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(a)the Bombay District Municipal Act, 1901 (Bombay III of 1901) and Bombay Municipal Boroughs Act, 1925 (Bombay XVIII of 1925) as in force in the Bombay area of the State;