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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(1)(k) in Arunachal Pradesh Indian Medicine Council Act, 2013

(k)"Register" means the register maintained by the Council of Indian Medicine, Arunachal Pradesh under the provisions of this Act, in respect of practitioners :