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[Cites 0, Cited by 0] [Section 33] [Entire Act]

Bombay Presidency - Subsection

Section 33(1) in The Bombay University Act, 1974

(1)There shall be a Board of Extra-Mural Studies, which shall consist of -
(i)the Vice-Chancellor or his nominee, ex officio Chairman;
(ii)three members nominated by the Vice-Chancellor of whom at least two shall be residents of rural areas;
(iii)one Deputy Director of Education, nominated by the Director of Higher Education;
(iv)three members elected by the Senate from amongst its members;
(v)one member representing each Faculty; elected by the Academic Council from amongst its members; and
(vi)the Director of Extra-Mural Studies, if any.