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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Punjab - Subsection

Section 37(2)(e) in The Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(e)The general conditions, the deviation therefrom and also the specific conditions, if any, which the Commission has laid down in the licence with justification for any deviation granted from general conditions; and