Delhi High Court - Orders
Moroccanoil Israel Limited Anr vs Modicare Limited on 19 February, 2019
Author: Jayant Nath
Bench: Jayant Nath
$~OS-8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 52/2019 and IA Nos. 1471/2019 & 1473/2019
MOROCCANOIL ISRAEL LIMITED ANR. ..... Plaintiffs
Through Mr.Pravin Anand, Ms.Prachi Agarwal
and Ms. Ridhie Bajaj, Advs.
versus
MODICARE LIMITED ..... Defendant
Through Ms.Rajeshwari H. and Mr.Kumar
Chitranshu, Advs.
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 19.02.2019 Learned counsel for the parties request that the matter be referred to mediation.
Parties to appear before the Delhi High Court Mediation and Conciliation Centre on 20.02.2019 at 3.00 P.M. List in court on 28.02.2019. A copy of this order be given dasti under the signatures of the Court Master JAYANT NATH, J FEBRUARY 19, 2019 rb