Section 17(5) in The Orissa Registration of Births and Deaths Rules, 2001
(5)The Registrar shall maintain search document for birth and death registers in Form No. 18 and 19 respectively. The registrar shall copy out the particulars from legal information contained in Part I in the Search document. This document well help the Registrar in searching the events, but the Registrar, shall verify the event from the relevant registers to issue the extracts.
