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[Cites 0, Cited by 0] [Section 30(6)] [Section 30] [Entire Act]

State of Uttar Pradesh - Subsection

Section 30(6)(g) in The U.P. Harcourt Butler Technical University Act, 2016

(g)to make proposal to the Executive Council for the institution of fellowships, travelling fellowships, scholarships, studentships, medals and prizes, research awards, industry attachments of faculty members consultancy to the industry etc. and make their regulations;