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State of Madhya Pradesh - Section

Section 4 in The M.P. Lok Abhikaranon Ke Madhyam Se Bis Sutriya Karyakram Ka Karyanvayan Niyam, 1997

4. Representation of different sections of the people in the Committees.

- The State Government may issue guidelines regarding proper representation of Scheduled Castes, Scheduled Tribes, Other Backward Classes, Minorities and women in the Committees.