Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(2) in The Bombay Village Police Act, 1867

(2)Person apprehended to be forwarded to Police-station. - Every person so apprehended shall be forwarded within twenty-four hours to the District Police-station within the limits of which the village is situated.