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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Uttar Pradesh - Subsection

Section 26(4) in The U.P. Water Management And Regulatory Commission Act, 2008

(4)A copy of the annual statement of accounts of the Commission together with the audit report thereon received by the State Government under subsection (3) shall be laid before each House of the State Legislature.