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[Cites 0, Cited by 0] [Section 166(2)] [Section 166] [Entire Act]

State of West Bengal - Subsection

Section 166(2)(i) in West Bengal Municipal (Building) Rules, 2007

(i)Every building must be constructed so as not to project over, or admit of water from the roof falling upon or damaging any open space, road or passage it abuts, whether public or private;