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Rajasthan High Court - Jodhpur

Apna Ghar vs Praveen Agrawal And Anr on 20 August, 2018

Author: Vijay Bishnoi

Bench: Vijay Bishnoi

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                 S.B. Criminal Misc(Pet.) No. 744/2018

                                   Apna Ghar
                                                                                         ----Petitioner
                                                                Versus
                                   Praveen Agrawal And Anr
                                                                                     ----Respondent


                                   For Petitioner(s)      :   None present.




                                                HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order 20/08/2018 Last opportunity of one week's time is granted to remove the defects, failing which, this criminal misc. petition shall stand dismissed automatically without further reference to the Bench.

(VIJAY BISHNOI),J ms rathore Powered by TCPDF (www.tcpdf.org)