Rajasthan High Court - Jodhpur
Apna Ghar vs Praveen Agrawal And Anr on 20 August, 2018
Author: Vijay Bishnoi
Bench: Vijay Bishnoi
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Criminal Misc(Pet.) No. 744/2018
Apna Ghar
----Petitioner
Versus
Praveen Agrawal And Anr
----Respondent
For Petitioner(s) : None present.
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order 20/08/2018 Last opportunity of one week's time is granted to remove the defects, failing which, this criminal misc. petition shall stand dismissed automatically without further reference to the Bench.
(VIJAY BISHNOI),J ms rathore Powered by TCPDF (www.tcpdf.org)