Supreme Court - Daily Orders
Air Corp.Sc/St Emp.Assn.Mumbai vs Union Of India on 23 January, 2018
Bench: S.A. Bobde, L. Nageswara Rao
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IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
WRIT PETITION (CIVIL) NO. 14 OF 2014
AIR CORPORATIONS SCHEDULED CASTS
AND SCHEDULED TRIBES EMPLOYEES'
ASSOCIATION, MUMBAI PETITIONER(S)
VERSUS
UNION OF INDIA & ORS. RESPONDENT(S)
O R D E R
Learned counsel for the petitioner seeks permission to withdraw this petition with liberty to approach the High Court. Permission sought for is granted. The writ petition is dismissed as withdrawn with the liberty as afore-mentioned.
Having regard to the long pendency of the Signature Not Verified matter here, we think it appropriate to Digitally signed by CHARANJEET KAUR Date: 2018.02.05 17:20:00 IST Reason: request the High Court to decide the matter as expeditiously as possible, preferably, 2 not later than one year from the receipt of copy of this order.
..................J. [ S.A. BOBDE ] ...................J. [ L. NAGESWARA RAO ] NEW DELHI, JANUARY 23, 2018.
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ITEM NO.6 COURT NO.7 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 14/2014
AIR CORP.SC/ST EMP.ASSN.MUMBAI Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(With appln.(s) for ex-parte stay, permission to file addl documents and stay) Date :23-01-2018 This petition was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE HON'BLE MR. JUSTICE L. NAGESWARA RAO For Petitioner(s) Mr. Nitin Deorao Meshram, Adv.
Ms. Anzu K Varkey, Adv.
Mr. Ranbir Singh Yadav, AOR For Respondent(s) Mr. Siddharth Luthra, Sr. Adv.
Mr. Lalit Bhasin, Adv.
Ms. Nina Gupta, Adv.
Ms. Ratna D. Dhingra, Adv. Ms. Palak Chadha, Adv.
Mr. Tushar Sharma, Adv.
Mr. Mudit Sharma, AOR Mr. Udit Arora, Adv.
UPON hearing the counsel the Court made the following O R D E R The writ petition is dismissed as withdrawn in terms of the signed order.
[ Charanjeet Kaur ] [ Indu Kumari Pokhriyal ] A.R.-cum-P.S. Asstt. Registrar [ Signed order is placed on the file ]