Section 5 in The Rajasthan Soil and Water Conservation Rules, 1966
5. The period within which claim under sub-section (2) of section 5 is to be preferred.
- All claims preferred under sub-section (2) of section 5 shall contain full particulars as required in the proclamation referred to in rule 4 and shall be preferred in writing to the Collector within a period of 30 days from the date of issue of the proclamation.
