Section 97(2) in Punjab Panchayat Samitis and Zila Parishads Act, 1961
(2)The expenses of the Zila Parishad shall include the salaries and allowances of the servants of the Zila Parishad, the allowances, if any, to be paid to the Members of the Zila Parishad or any Standing or Consultative Committee thereof, any item of expenditure directed by the Government for carrying out the purposes of this Act and such other expenses as may be necessary for such purposes.
