Section 10(d) in Municipal Council Una Door-to-Door Garbage Collection and Disposal Bye-laws, 2018
(d)All citizens shall have the responsibility to dispose of the recyclable waste generated in their complexes to the waste pickers authorised by the Municipal Council/Nagar Panchayat or waste collector or containers of the Municipal Council/Nagar Panchayat and not put it on the road under any circumstances.
