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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Rajasthan - Subsection

Section 38(2) in Rajasthan Suppression of Immoral Traffic in Women and Girls Rules, 1958

(2)The Superintendent shall at the end of each month prepare a statement of Inmates who have to be discharged in the subsequent month and read out the statements of the inmates.