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Union of India - Section

Section 133 in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

133. Monitoring and control .-(1) The operator shall ensure that matters concerning health, safety and environment are monitored and kept under control at all times.

(2)The operator shall ensure that suitable arrangements are made for personnel with control and monitoring functions to be able to get hold of and handle information on such matters efficiently.