Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Bihar - Subsection

Section 24(1) in The Bihar State Advocates' Welfare Fund Act, 1983

(1)No suit, prosecution or other legal proceeding shall lie against any person for anything which is in good faith done intended to be done in pursuance of this Act or any rule made thereunder.