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State of Uttar Pradesh - Section

Section 5 in The U.P. Regulation of Cold Storages Act, 1976

5. Restrictions on carrying on the business of cold storage.

- On and after such dates as the State Government may, by notification appoint in that behalf, no person shall carry on the business of storing any agricultural produce in a cold storage except under and in accordance with the terms and conditions of a licence granted under this Act.