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State of Rajasthan - Section

Section 24 in The Rajasthan District Courts Ministerial Establishment Rules, 1986

24. A Departmental Examinations.

- The persons appointed to the posts of Lower Division Clerks and Munsarims shall be required to pass a Departmental Examination to be conducted by the High Court prior to their being confirmed after completion of probation or being considered for promotion to higher cadres. The syllabus of examination shall be as given in Schedule IV.