Section 11(2)(n) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(2)(n) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(n)has been declared under Section 23 to have committed any corrupt practice within the meaning of that section and such declaration continues to be effective; or

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State of Uttar Pradesh - Subsection

Section 11(2)(n) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961