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[Cites 0, Cited by 8] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1) in The Wild Life (Protection) Act, 1972

(1)The Director may, with the previous approval of the Central Government, by order in writing delegate all or any of his powers and duties under this Act to any officer subordinate to him subject to such conditions, if any, as may be specified in the order.