Section 71(1)(f) in The Rajasthan Sales Tax Act, 1994

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State of Rajasthan - Subsection

Section 71(1)(f) in The Rajasthan Sales Tax Act, 1994

(f)prevents or obstructs in any manner competent officer under the Act, to enter, inspect and search the business place or nay other place where the goods or the accounts, registers and documents are believed to be kept, or prevents or obstructs such officer to seize the goods or the accounts, registers and documents; or

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State of Rajasthan - Subsection

Section 71(1)(f) in The Rajasthan Sales Tax Act, 1994