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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(1)(d) in Panjab University Act, 1947

(d)[ three shall be elected by the Principals of Technical and Professional Colleges from amongst themselves among whom one shall be elected to represent the districts of Ferozepur, Hoshiarpur, Ludhiana and the Tehsils of Muktsar, Moga and Malout in District Faridkot in the State of Punjab one to represent the Union Territory of Chandigarh and remaining one to represent any of the areas mentioned above and three shall be elected by the staff of such colleges from amongst themselves, among whom one shall be elected to represent the districts of Ferozepur, Hoshiarpur and Ludhiana in the State of Punjab, one to represent the Union Territory of Chandigarh and the remaining one to represent any of the areas mentioned above;] [Vide Government of India Notification, dated 25.4.1972 and 3.5.1984.]