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State of Rajasthan - Section

Section 271 in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

271. Mode of addressing House.

(1)A member desiring to make any observations on any matter before the House shall speak from his place, shall rise when he speaks and shall address the Speaker:Provided that a member disabled by sickness or infirmity may be permitted to speak sitting.