Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 11 in The Rajasthan Boilers Rules, 1954 11. General duties of inspectors. - The main duties of the inspector, as laid down in the Act, are the inspection and examination of boilers and steam pipes. Inspection shall be carried out in strict accordance with the regulations and Chapters IV and V of these rules.
