Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Article 131A] [Constitution]

Constitution Subarticle

Article 131A(a) in Constitution of India

(a)may, if it deems fit so to do, on its own motion; and