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[Cites 0, Cited by 0] [Section 46A(2)] [Section 46A] [Entire Act]

State of Tamilnadu - Subsection

Section 46A(2)(b) in Tamil Nadu Pension Rules, 1978

(b)is acquitted of the charge of murdering or abetting in the murder of the Government servant, his share of gratuity shall be payable to him.